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NBDSA to TimesNow Navbharat: Take Down Episode Calling Haldwani Protesters 'Jihadi Gang' - (06 Nov 2023)

MEDIA AND COMMUNICATION

News Broadcasting & Digital Standards Authority (NBDSA) has directed Times Now Navbharat to take down video calling the Haldwani protesters “Jihadi Gang” and a part of “Zameen Jihad”, from the website of the channel and from YouTube.

Tags : NBDSA   HALDWANI PROTESTERS   TIMESNOW NAVBHARAT  

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