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Del. HC: Can’t Lodge FIR if a Relationship Doesn’t Work Out - (03 Nov 2023)

FAMILY

Delhi High Court has observed that it is a settled law that if a relationship does not work out, the same cannot be a ground for lodging an FIR for the offence punishable under section 376 IPC.

Tags : DELHI HIGH COURT   FIR   SECTION 376   RELATIONSHIP  

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