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CIC Issues Notice to 5 Parties over 2013 RTI Order - (19 May 2016)

Central Information Commission (CIC) has issued show cause notices to five national parties - BJP, CPI, CPM, NCP and BSP - for non-compliance of its 2013 order. Earlier CIC had recognised parties as public authorities and directed them to make details like list of office-bearers, donations and other information public.

Tags : CIC   BJP   CPI   CPM   NCP   BSP  

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