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AP HC Grants Bail to Former CM Chandrababu Naidu - (31 Oct 2023)

CRIMINAL

Andhra Pradesh High Court has granted interim bail to former Chief Minister Nara Chandrababu Naidu on medical/health grounds in Skill development scam case.

Tags : ANDHRA PRADESH HIGH COURT   CHANDRABABU NAIDU   SKILL DEVELOPMENT SCAM   BAIL  

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