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NGT Slaps Rs 5 Lakh Fine on Govt. Bodies over Traffic Chaos and Air Pollution - (19 May 2016)

National Green Tribunal (NGT), while taking strong note of traffic chaos and air pollution near Kaushambi Bus Terminal on Delhi border, has imposed a penalty of Rs 5 lakh on the public authorities in Ghaziabad for “failing to discharge their statutory duties".

Tags : NATIONAL GREEN TRIBUNAL   AIR POLLUTION  

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