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NGT Issues Notice to DDCA, DJB, TPDDL for Wasting of Water - (19 May 2016)

National Green Tribunal (NGT) has issued notice to Delhi and District Cricket Association (DDCA), Delhi Jal Board and Tata Power Delhi Distribution (TPDDL) over a plea alleging that DDCA was using reverse osmosis-treated water for upkeep of Feroz Shah Kotla ground and TPDDL was wasting 7,500 litres.

Tags : NGT   DDCA   DELHI JAL BOARD   TPDDL  

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