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Ker HC: Close Watch on Online Platforms Must be Maintained to Avoid Circulation of Mala Fide Content - (26 Oct 2023)

MEDIA AND COMMUNICATION

Kerala High Court has held that a close watch on the online platforms must be maintained to ensure that anonymous, mala fide content targeting films, or any others in the business sphere, with an intent to blackmail and to extort, is not allowed to circulate.

Tags : KERALA HIGH COURT   MALA FIDE CONTENT   FILMS  

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