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Submission of data to RoDTEP Committee for review of RoDTEP rates- (Ministry of Commerce and Industry) (19 Oct 2023)

MANU/DGFT/0161/2023

Commercial

Members of Trade and Industry are already aware that the RoDTEP Committee has been constituted for review of RoDTEP rates. After consultation with the industry, the Drawback Division has now finalized the formats for submission of data (Letter dated 12.10.2023 may be seen in this regard). The last date for submission of information to the RoDTEP Committee in the designated formats as given in Annexure B (Part 1 and Part 2) is 30th November 2023.

Relevant orders and data formats etc. have been made available in the public domain at CBIC website (cbic.gov.in) under the link > Taxpayer and Stakeholder Assistance > Public Information > RoDTEP Committee.

2. Exporting community is requested to make use of this opportunity and submit required information well within the laid down timelines with copy in MS Excel format to the email id-rodtep.dbk@gov.in. For any clarification, Shri Malay Samir, Deputy Secretary (Drawback) at 011-23340581 may also be contacted.

Tags : SUBMISSION   DATA   RODTEP COMMITTEE  

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