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Del. HC: Cross Examination of Overseas/Outstation Witnesses can be Done Through VC - (23 Oct 2023)

CIVIL

Delhi High Court has held that in the case of overseas/outstation witnesses if for any reason such witnesses cannot travel and the reason is found to be genuine and bona fide, recordal of cross-examination, after following the prescribed procedure can also be permitted through video conferencing.

Tags : DELHI HIGH COURT   CROSS EXAMINATION   OVERSEAS/OUTSTATION WITNESSES  

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