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JKL HC: Director’s Resignation to Take Immediate Effect if No indication About Same in AoA - (23 Oct 2023)

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Jammu and Kashmir and Ladakh High Court has held that in the absence of any indication as regards the effect of resignation in the Articles of Association (AoA), a resignation by Director would take effect immediately.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   ARTICLES OF ASSOCIATION   RESIGNATION  

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