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SC Allows Surrogacy With Donor Egg Despite Statutory Provision Against it - (20 Oct 2023)

LAW OF MEDICINE

Supreme Court has allowed a woman with Mayer-Rokitansky-Kuster-Hauser (MRKH) Syndrome to undergo surrogacy using a donor egg by staying the implementation of recent amendment to the Surrogacy Rules that prohibited use of donor eggs for gestational surrogacy of an intending couple.

Tags : SUPREME COURT   SURROGACY   DONOR EGG  

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