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Del HC: Originality is Key Feature for Claiming Injunction Predicated on Copyright Infringement - (19 Oct 2023)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court while grating relief to owner of fantasy sports app MYFAB11, has held that originality though not novelty, is the underlying feature for claiming injunction predicated on copyright infringement.

Tags : DELHI HIGH COURT   COPYRIGHT INFRINGEMENT   INJUNCTION   ORIGINALITY  

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