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JH HC: Maintenance Obligation Should not Make Husband Feel Like a Punishment - (18 Oct 2023)

FAMILY

Jharkhand High Court has held that although it is moral duty of the husband to pay maintenance to her wife so that she may also reside in the same status as would have been in matrimonial house; but it does not mean to squeeze milk from the husband that the marriage becomes felony for the husband.

Tags : JHARKHAND HIGH COURT   MAINTENANCE   PUNISHMENT  

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