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SC: Departmental Proceeding is Initiated Only When a Chargesheet is Issued - (16 Oct 2023)

SERVICE

Supreme Court has held that the departmental proceeding is not initiated merely on the issuance of a show cause notice, it is initiated only when a chargesheet is issued, i.e. the date of application of mind on the allegations leveled against an employee by the competent authority.

Tags : SUPREME COURT   DEPARTMENTAL PROCEEDING   CHARGESHEET  

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