SC: Can’t Say that Person has Good Reputation Merely Because he is Educated and God Fearing - (16 Oct 2023)
CRIMINAL
Supreme Court has held that a court of law cannot declare the reputation of a person based upon its own opinion merely because a person is educated and said to be God-fearing, as that by itself will not create a positive reputation.
Tags : SUPREME COURT GOOD REPUTATION EDUCATED
Share : 
|