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Mad. HC: Reluctance in Hospitals for Non-Relatives Organ Transplant Due to Lack of Awareness - (13 Oct 2023)

LAW OF MEDICINE

Madras High Court has observed that Court has reasons to believe that apprehensions and reluctance of hospitals here to entertain organ transplantation between non-relatives is more due to inadequate awareness on the law on the topic, and situation requires proper legal education on the subject.

Tags : MADRAS HIGH COURT   ORGAN TRANSPLANT   AWARENESS  

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