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All. HC: There is no Need of Permit to Transport Cow(s) and its Progeny Within the State of U.P - (11 Oct 2023)

CRIMINAL

Allahabad High Court while referring to Section 5A of U.P. Prevention of Cow Slaughter Act, 1955 has held that there is no need of permit to transport cow(s) and its progeny within the State of U.P.

Tags : ALLAHABAD HIGH COURT   COW SLAUGHTER   TRANSPORT   PERMIT  

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