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Ker. HC: There is a Difference Between Professional Review and Personal Opinion About the Same - (11 Oct 2023)

CRIMINAL

Kerala High Court while observing that here is a difference between a professional review of a product, including a movie, and a personal opinion about the same, has directed State Police Chief to be mindful of the same while devising mechanism against motivated bad reviews.

Tags : KERALA HIGH COURT   PROFESSIONAL REVIEW   MOTIVATED BAD REVIEWS  

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