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Del. HC: Not Arbitrary to Exclude Individual Veterinarians from Animal Birth Control Programme - (10 Oct 2023)

CIVIL

Delhi High Court has held that the exclusion of individual veterinarians from the animal birth control programme is not unjust or arbitrary as the differentiation between veterinarians and Animal Welfare Organisations is purpose-driven and grounded in sound rationale.

Tags : DELHI HIGH COURT   ANIMAL BIRTH CONTROL PROGRAMME   VETERINARIANS  

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