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SC Closes Pending Cases Against 'Adipurush' Movie - (10 Oct 2023)

MEDIA AND COMMUNICATION

Supreme Court has closed the proceedings pending before different high Courts related to ’Adipursh’ movie and observed that that all the proceedings are futile exercise as the film was released pursuant to the certification of the competent authority constituted under Cinematograph Act, 1952.

Tags : SUPREME COURT   ADIPURUSH   CINEMATOGRAPH ACT  

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