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Delhi HC Refuses to Intervene with WFI’s Decision on the 74kg Rio Olympics Berth - (17 May 2016)

Delhi HC, while hearing plea filed by Indian Wrestler Sushil Kumar regarding the 74kg Rio Olympics berth, has refused to intervene in the matter and asked Wrestling Federation of India (WFI) to meet with him tomorrow and solve the issue on their own.

Tags : DELHI HC   WRESTLING FEDERATION OF INDIA   SUSHIL KUMAR  

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