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SC: Courts Must Ensure that Criminals Don’t Escape on Account of Mere Procedural Technicalities - (09 Oct 2023)

CRIMINAL

Supreme Court has held that it is expected that the courts would deal with cases involving crimes against women in a more realistic manner and won’t allow criminals to escape on account of procedural technicalities, perfunctory investigation or insignificant lacunas in the evidence.

Tags : SUPREME COURT   PROCEDURAL TECHNICALITIES   CRIMES AGAINST WOMEN  

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