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SAT Sets Aside Order that Held Prannoy & Radhika Roy Liable for Insider Trading - (06 Oct 2023)

CAPITAL MARKET

Securities Appellate Tribunal (SAT) has set aside the order of Securities and Exchange Board of India (SEBI) that had held former promoters of NDTV, Prannoy Roy and Radhika Roy, liable for insider trading.

Tags : SECURITIES APPELLATE TRIBUNAL   INSIDER TRADING   NDTV  

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