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Delhi HC Rejects Bail Plea of Uber Cab Driver Shiv Kumar Yadav - (17 May 2016)

Delhi HC has rejected bail plea of Uber cab driver Shiv Kumar Yadav who was sentenced to jail for remainder of his life for raping a 25-year-old woman executive in his taxi in 2014.

Tags : DELHI HC   UBER CAB DRIVER SHIV KUMAR YADAV  

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