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Ker. HC to Police: Take Action Against Vloggers Promoting the Use of Modified Vehicles - (04 Oct 2023)

MOTOR VEHICLES

Kerala High Court has directed Police and Enforcement Officers in the Motor Vehicles Department to take appropriate action against some vloggers promoting the use of modified vehicles by posting vlogs on YouTube and other online media.

Tags : KERALA HIGH COURT   VLOGGERS   MODIFIED VEHICLES  

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