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TRAI releases Consultation Paper on Open and De-licensed use of Unused or Limited Used Spectrum Bands for Demand Generation for Limited Period in Tera Hertz Range- (Telecom Regulatory Authority of India) (27 Sep 2023)

MANU/TRAI/0105/2023

Media and Communication

1. The Telecom Regulatory Authority of India (TRAI) has today released a Consultation Paper on "Consultation Paper on Open and De-licensed use of Unused or Limited Used Spectrum Bands for Demand Generation for Limited Period in Tera Hertz Range".

2. Department of Telecommunications (DoT), through a reference dated 08.12.2022, requested TRAI to provide its recommendations under Section 11(1)(a) of TRAI Act, 1997 (as amended) on Consultation Paper on Open and De-licensed use of Unused or Limited Used Spectrum Bands for Demand Generation for Limited Period in Tera Hertz Range.

3. In this regard, a Consultation Paper on "Consultation Paper on Open and De-licensed use of Unused or Limited Used Spectrum Bands for Demand Generation for Limited Period in Tera Hertz Range", seeking inputs from stakeholders has been placed on the TRAI's website (www.trai.qov.iny Written comments on the issues raised in the Consultation Paper are invited from stakeholders by 25.10.2023 and counter-comments by 08.11.2023.

Tags : CONSULTATION PAPER   DE-LICENSED USE   TERA HERTZ RANGE  

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