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Karnataka HC: Ex-Parte Order of German Court Granting Custody to Mother Not Acceptable - (03 Oct 2023)

FAMILY

Karnataka High Court while refusing to accept an ex-parte order passed by a court in Germany, granting custody of a 9 year old child to his mother who resides there has observed that welfare of child is of paramount importance.

Tags : KARNATAKA HIGH COURT   CUSTODY   EX-PARTE ORDER  

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