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NGT Issues Notice to Centre And UP Govt. over Insect Attack On Taj Mahal - (17 May 2016)

National Green Tribunal (NGT) has issued notices to Ministry of Environment and Forests, Uttar Pradesh Government, State Pollution Control Board, State Environment Impact Assessment Authority and others, over insect attack on Taj Mahal due dumping of solid waste in Yamuna near the monument.

Tags : NATIONAL GREEN TRIBUNAL   TAJ MAHAL  

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