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Mad. HC to State: Prevent use of Stickers such as ‘Police’ or ‘GOI’ on Private Vehicles - (29 Sep 2023)

MOTOR VEHICLES

Madras High Court has directed State to ensure that stickers and artifacts containing “Emblem”, “Govt of India”, “Government of TN”, “High Court” and “Police” and such other institutions, are not being misused on private vehicle and upon detection, action is required to be taken by authorities.

Tags : MADRAS HIGH COURT   PRIVATE VEHICLES   STICKERS  

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