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Del. HC: ‘THEOBROMA’ is Free to Expand its Outlets Across the Country - (29 Sep 2023)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has held that Theobroma is free to expand its outlets under the mark/name ‘THEOBROMA’ across the country; however, Theos shall be restrained to Delhi-NCR region, insofar as its goods and services provided under the mark/name “THEOS”/ “THEO’S” is concerned.

Tags : DELHI HIGH COURT   THEOBROMA   THEOS  

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