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Delhi HC: Mere Consumption of Alcohol Daily Doesn’t Make Person Alcoholic - (27 Sep 2023)

FAMILY

Delhi High Court has observed that merely because a person consumes alcohol daily, doesn’t make him an alcoholic nor does it add up to a bad character especially when there is no other incident asserted to have happened on account of consumption of alcohol.

Tags : DELHI HIGH COURT   ALCOHOL   BAD CHARACTER  

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