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MP HC to DGP: Think of Creating WhatsApp Groups for Purpose of Summoning Witnesses - (26 Sep 2023)

CRIMINAL

Madhya Pradesh High Court has directed Director General of Police (DGP) and Director, Prosecution to take suggestion from police officers and other experts to think of creating concept of WhatsApp Groups for twin purpose of summoning and protection of witnesses.

Tags : MADHYA PRADESH HIGH COURT   WHATSAPP GROUPS   SUMMON   PROTECTION   WITNESSES  

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