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SC: When Selected Candidate Resigns After Joining, Fresh Selection Must be Done to Fill Vacancy - (25 Sep 2023)

SERVICE

Supreme Court has held that if one of the selected candidates joins and then resigns, it gives rise to a fresh vacancy which should be filled up without following the fresh selection process and not from the previous merit list.

Tags : SUPREME COURT   SELECTED CANDIDATE   FRESH VACANCY   MERIT LIST  

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