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Del. HC: Not Court’s Business to Demonstrate Morality of an Act unless it has Caused Harm - (22 Sep 2023)

FAMILY

Delhi High Court while observing that live-in relationship between married individuals is not criminal, has stated that even if it is demonstrated that an act may be socially undesirable, Court does not find it its business to say so, unless it has caused harm or has element of criminality.

Tags : DELHI HIGH COURT   LIVE-IN RELATIONSHIP   MORALITY   HARM  

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