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Del. HC: Cost Accountants and Chartered Accountants Not Similarly Placed Under Law - (22 Sep 2023)

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Delhi High Court while observing that Cost Accountants and Chartered Accountants are not at all similarly placed under law and are governed by two independent statutes, has held that employers can give preference to one over the other in matters of public employment based on requirements of the job.

Tags : DELHI HIGH COURT   COST ACCOUNTANTS   CHARTERED ACCOUNTANTS  

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