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Del. HC Upholds Order Staying Circular Mandating Aadhar Card for School Admission under EWS Category - (21 Sep 2023)

EDUCATION

Delhi High Court has upheld single judge order that stayed State’s circular mandating Aadhaar card of a child for online admission process in a private school under the EWS or DG category, and held that the impugned Circulars are prima facie in conflict with the constitutional provisions.

Tags : DELHI HIGH COURT   EWS CATEGORY   ADMISSION   PRIVATE SCHOOL  

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