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Chennai Court Rejects Minister Senthil Balaji’s Bail Plea in PMLA Case - (21 Sep 2023)

CRIMINAL

Chennai Court has dismissed the bail plea of Tamil Nadu Minister Senthil Balaji in PMLA case and observed that allegations against Balaji are categorical and discloses that he has a definite role in the commission of offence.

Tags : CHENNAI COURT   SENTHIL BALAJI   BAIL   PMLA  

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