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Del. HC Upholds DU’s Decision to Relax Age Limit for Candidates in Student’s Union Elections - (21 Sep 2023)

EDUCATION

Delhi High Court has upheld that decision of Delhi University (DU) to adjust the maximum age limit for undergraduate and postgraduate students contesting the Delhi University Student Union’s elections for the academic year 2023-24 to 25 years and 28 years, respectively.

Tags : DELHI HIGH COURT   DELHI UNIVERSITY   STUDENT UNION   ELECTIONS  

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