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P&H HC: Despite Increase in Salaries of Govt. Employees’ Salaries, Corruption Continues in the State - (19 Sep 2023)

CRIMINAL

Punjab and Haryana High Court has held that although the salaries of the government employees have increased handsomely over the years but corruption continues unabated as there is no limit to human greed.

Tags : PUNJAB AND HARYANA HIGH COURT   CORRUPTION   GOVERNMENT EMPLOYEES  

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