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Ker. HC: Legislature Must Look into the Aspect of Defamation in the Backdrop of Social Media Mania - (18 Sep 2023)

CYBER LAWS

Kerala High Court while observing that there is no proper punishment for defamatory statements and posters on Facebook, has stated that legislature must look into this aspect seriously, especially in the backdrop of this new era of technology and Social Media mania in existing in our society.

Tags : KERALA HIGH COURT   DEFAMATION   SOCIAL MEDIA  

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