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Madras HC: Sanathana Dharama is a Set of 'Eternal Duties' - (18 Sep 2023)

CIVIL

Madras High Court while observing that Sanathana Dharama is a set of 'eternal duties', has expressed that somewhere an idea appears to have gained ground that Sanadhana Dharma is all about, and only about, promoting casteism and untouchability.

Tags : MADRAS HIGH COURT   SANATHANA DHARAMA   DUTIES  

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