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All. HC: Appointment of DGC/ADGC (Crl) is Only a Professional Engagement - (15 Sep 2023)

SERVICE

Allahabad High Court while observing that appointment of District/Additional Government Counsel (Criminal) [DGC/ADGC (Crl.)] is only a professional engagement of advocates has held that such an engagement can be terminated on either side without notice and without assigning any reason.

Tags : ALLAHABAD HIGH COURT   PROFESSIONAL ENGAGEMENT   DGC/ADGC  

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