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Bom HC: Strata of Society Relevant While Deciding Cruelty by Wife Making Unsubstantiated Allegations - (14 Sep 2023)

FAMILY

Bombay High Court has held that while considering the conduct of wife making unsubstantiated allegations, in context of ‘cruelty’ as contemplated under Section 13 (1)(i-a) of Hindu Marriage Act, 1955, the strata of the society to which the family belongs will also be relevant.

Tags : BOMBAY HIGH COURT   CRUELTY   HINDU MARRIAGE ACT  

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