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SC to Centre: Consider Resolving LMV Driving License Issue Through Legislative Amendment - (14 Sep 2023)

MOTOR VEHICLES

Supreme Court while observing that reversing judgment in Mukund Dewangan case (MANU/SC/0797/2017) could impact livelihood of hordes of drivers, has urged Central Government to consider if Light Motor Vehicle (LMV) Driving License issue could be resolved through amendments to Motor Vehicles Act.

Tags : SUPREME COURT   LIGHT MOTOR VEHICLE   DRIVING LICENSE  

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