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Madras HC: Writing Negative Review About a Service Provider Doesn’t Constitute Defamation - (13 Sep 2023)

CIVIL

Madras High Court while observing that right to free speech covers such expression of one's review for services received in an Online platform, has held that mere expressing views in Google Review about the services that were received by one does not amount to defamation.

Tags : MADRAS HIGH COURT   FREE SPEECH   GOOGLE REVIEW   DEFAMATION  

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