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AP HC Orders Interim Stay on Proceedings Against Chandrababu Naidu in Skill Development Scam - (13 Sep 2023)

CRIMINAL

Andhra Pradesh High Court has ordered interim stay on Court proceedings against former Chief Minister and N Chandrababu Naidu in connection with the Andhra Pradesh Skill Development Program scam case, till 18 September.

Tags : ANDHRA PRADESH HIGH COURT   CHANDRABABU NAIDU   SKILL DEVELOPMENT CASE  

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