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Kar. HC to State: Revisit School Timings and Working Hours to Reduce of Traffic Congestion - (13 Sep 2023)

CIVIL

Karnataka High Court has directed State to take appropriate steps regarding the issue of revisiting school timings, along with revisiting the working hours of industrial units, factories, commercial houses, companies etc. so as to ease the traffic congestion in Bengaluru.

Tags : KARNATAKA HIGH COURT   TRAFFIC CONGESTION   BENGALURU  

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