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All. HC: Lawyers Grievance Can’t Have More Weight than Weight of Tears and Pain of Litigants - (13 Sep 2023)

CIVIL

Allahabad High Court while expressing displeasure over lawyers continued abstinence from work following Hapur violence incident, despite positive intervention by High Court in the matter, has stated that grievance of lawyers can’t have more weight than the weight of tears and pain of litigants.

Tags : ALLAHABAD HIGH COURT   HAPUR VIOLENCE   LAWYERS GRIEVANCE  

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