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All. HC Constitutes Judicial Committee for Lawyers' Grievance Redressal in Hapur Violence Case - (11 Sep 2023)

CRIMINAL

Allahabad High Court has constituted a judicial committee to address the grievances of the lawyers regarding the Hapur violence Incident.

Tags : ALLAHABAD HIGH COURT   JUDICIAL COMMITTEE   LAWYERS' GRIEVANCE   HAPUR VIOLENCE  

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