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Del. HC: Heinous Crime Such as Acid Attack Causes Grave Psychological Trauma to the Victim - (06 Sep 2023)

CRIMINAL

Delhi High Court has observed that heinous crime such as acid attack on a woman can evoke strong emotions in the society in addition to inflicting grave psychological trauma on the victim, and that in such situations and cases, court's role as a guardian of justice needs to come to the fore.

Tags : DELHI HIGH COURT   ACID ATTACK   PSYCHOLOGICAL TRAUMA  

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